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Delhi HC Gives Permission to DDCA, Approval from BCCI Still Due - (19 Nov 2015)

Delhi HC has allowed Delhi and District Cricket Association (DDCA) to host fourth Test between India and South Africa at Feroz Shah Kotla from December 3. However, final approval has to come from Board of Control of Cricket in India (BCCI), which had set a November 17 deadline for DDCA.

Tags : DELHI HC  DDCA  BCCI  

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