Bombay HC: Cannot Treat Sole Director of OPC, Parallelly with Separate Legal Entity  ||  Delhi HC: Can Apply 'Family of Marks' Concept to Injunct Specific Marks  ||  HP HC: Can’t Set Aside Ex-Parte Decree for Mere Irregularity  ||  Cal. HC: Order by HC Bench Not Conferred With Determination by Roster is Void  ||  Calcutta HC: Purchase Order Including Arbitration Agreement to Prevail Over Tax Invoice Lacking it  ||  Kerala HC Asks Working Committee to Consider Legislature’s Intention regarding Prohibition of Ragging  ||  Karnataka HC Directs Proton Mail to Block Offensive E-Mails Sent to Female Employees of Moser  ||  Del. HC: Repeatedly Rejecting Furlough Applications Due to Delay in Surrendering is Unduly Harsh  ||  HP HC: Rule Making Power Under Drugs & Cosmetics Act Lies Exclusively With the Central Government  ||  Delhi HC Modifies Order Allowing Minor to Terminate Pregnancy    

Supreme Court Shows Concern Over Large Number of Deaths Due to Potholes in Last 5 Years - (07 Dec 2018)

Supreme Court has expressed concern over 14,926 people being killed in accidents due to potholes on roads across the country in the last five years.

Tags : SUPREME COURT   POTHOLES  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved