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Bombay HC Refuses to Stay Proceedings in Thane Court Against Raymond's Founder - (07 Dec 2018)

Bombay High Court has refused to stay the suit filed by Raymond Limited against Vijaypat Singhania, company’s former chairman and managing director, in a Thane court seeking an injunction against the latter’s autobiography which is tentatively titled ‘The Incomplete Man’.

Tags : BOMBAY HIGH COURT   RAYMOND'S FOUNDER  

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