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Muzaffarpur Shelter Home Case: SC Orders Medical Examination of Brajesh Kumar Thakur - (07 Dec 2018)

Supreme Court has ordered medical examination of Brajesh Kumar, main accused in Muzaffarpur shelter home case, after taking note of the allegations made by children of Brajesh Thakur that he is being tortured in Patiala Central Jail.

Tags : SUPREME COURT   MUJAFFARPUR SHELTER HOME CASE  

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