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National Green Tribunal Pulls Stay on ONGC's Operations in Cauvery Delta - (11 Aug 2015)

National Green Tribunal has pulled out interim order issued against ONGC's exploration in certain parts of Chennai, after both companies were found not involved in any Coal Bed Methane (CBM) gas project in Cauvery Delta Basin.

Tags : NATIONAL GREEN TRIBUNAL   ONGC   CAUVERY DELTA BASIN  

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