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Supreme Court Rejects CCI and Jio’s Cartelisation Pleas Against Airtel, Voda Idea - (06 Dec 2018)

Supreme Court has dismissed Competition Commission of India and Reliance Jio Infocomm’s pleas to probe cartelisation charges levelled by Jio against Bharti Airtel, Vodafone India and Idea Cellular.

Tags : SUPREME COURT   CCI AND JIO’S CARTELISATION  

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