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Meghalaya HC Gives Relief to Law Student who Missed Last Date to Apply 5th Sem Exams - (06 Dec 2018)

Meghalaya High Court has come to the rescue of a law student, a resident of remote area of Arunachal Pradesh, who missed the date for filling up the examination form.

Tags : MEGHALAYA HIGH COURT   LAW STUDENT   EXAM FORM  

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