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#MeToo: Bombay HC Grants Injunction Against Actress in Suit Filed by Vicky Sadana - (06 Dec 2018)

Bombay High Court has granted temporary injunction against an actress in a suit filed by casting director Vicky Sadana against an actress who had accused him of sexually assaulting her in 2013 when she came to Mumbai for an audition.

Tags : BOMBAY HIGH COURT   METOO  

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