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Delhi High Court Lets Teen Rape Survivor Terminate Pregnancy Despite Warning - (05 Dec 2018)

Delhi High Court has allowed a 16-year-old rape survivor, who was 22 weeks pregnant, to terminate her pregnancy even after the medical board constituted at GTB hospital said abortion at this stage would carry a higher risk of ‘mortality’ and ‘morbidity’.

Tags : DELHI HIGH COURT   TEEN RAPE SURVIVOR TERMINATE PREGNANCY  

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