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Allahabad HC Junks PIL Seeking CBI Enquiry in Case of Alleged Illegal Construction by Amrapali Group - (18 Nov 2015)

Allahabad HC has junked PIL seeking CBI inquiry against some officials of Greater Noida, alleging them of favoring Amrapali Group for raising an illegal construction over `posture land'.

Tags : ALLAHABAD HC   CBI INQUIRY   AMRAPALI GROUP FOR  

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