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AgustaWestland Scam: Middleman Christian James Michel Being Extradited to India, to Arrive Later Tonight - (04 Dec 2018)

Michel is one of the three middlemen being probed in the case, besides Guido Haschke and Carlo Gerosa, by the ED and the CBI. Both the agencies have notified an Interpol red corner notice (RCN) against him after the court issued a non-bailable warrant against him.

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