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CCI Slams Rs 258 cr Fine on IndiGo, SpiceJet & Jet - (18 Nov 2015)

Competition Commission of India (CCI) has slammed a penalty of Rs 257.91 crore on Jet Airways, IndiGo and SpiceJet for colluding in fixing fuel surcharge for transporting cargo and ordered them to cease and desist from indulging in anti-competitive practices.

Tags : COMPETITION COMMISSION OF INDIA   JET AIRWAYS   INDIGO   SPICEJET  

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