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SC Dismisses Plea Against Appointment of Madras HC Judge - (04 Dec 2018)

Supreme Court has dismissed the petition challenging elevation of Justice Subramonium Prasad as an Additional Judge of the Madras High Court in June this year, alleging that he has not practiced before Madras High Court.

Tags : SUPREME COURT   JUSTICE SUBRAMONIUM PRASAD   MADRAS HIGH COURT  

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