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Madras HC Orders for 16 Year Old to Take Part in BAMS Course Counselling - (04 Dec 2018)

Madras High Court has ordered the Directorate of Indian Medicine and Homeopathy to permit a 16-year-old student to take part in the counselling for B.A.M.S course.

Tags : MADRAS HIGH COURT   BAMS COURSE   16 YEARS OLD  

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