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Appointment of Shri Rangachari Sridharan as the Chairperson, the National Financial Reporting Authority- (Ministry of Corporate Affairs) (28 Nov 2018)

MANU/DCAF/0142/2018

Civil

In exercise of the powers conferred by sub-section (3) of section 132 of the Companies Act, 2013 (18 of 2013), the Central Government vide office order No. NFRA-05/2/2018-NFRAMCA dated 01st October, 2018 appointed Shri Rangachari Sridharan as the Chairperson, the National Financial Reporting Authority (NFRA), with effect from the 1st October, 2018 (afternoon) for a period of three years or till the incumbent attains the age of sixty-five years, whichever is earlier.

2. The terms and conditions of service of the Chairperson, NFRA shall be governed by the National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018.

Tags : APPOINTMENT   CHAIRPERSON   NFRA  

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