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NGT Pulls Up Vaishno Devi Shrine Board over Poor Solid Waste Management - (18 Nov 2015)

National Green Tribunal (NGT) has served notice on top officials of Vaishno Devi shrine board and civic bodies to appear before it next month over “Very poor" solid waste management, including dumping of dung, en route to the Vaishno Devi shrine and in Jammu and Katra towns.

Tags : NATIONAL GREEN TRIBUNAL   VAISHNO DEVI SHRINE BOARD  

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