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Kerala HC Directs Re-Assessment of Merits of 3 Special Prosecutors Appointed in POCSO Courts - (03 Dec 2018)

Kerala High Court has directed re-assessment of merits of three Special Public Prosecutors appointed in the Special Courts under Protection of Children from Sexual Offences Act, 2012 in Districts of Kollam, Wayanad and Malappuram.

Tags : KERELA HIGH COURT   POCSO COURTS  

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