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Jodhpur Court Directs Police to File FIR Against Twitter CEO for 'Hurting Sentiments' of Brahmin Community - (02 Dec 2018)

Rajkumar Sharma, vice-president of the Vipra Foundation's youth wing, had moved the petition on November 22 against Dorsey for allegedly "hurting sentiments" of the Brahmin community on the microblogging platform.

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