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Bombay High Court :It is an Era of Intolerance - (18 Nov 2015)

Bombay HC on PIL filed by Bharatiya Muslim Mahila Andolan against restricting entry of women right inside inner precincts of dargah, which houses tomb of 15th century Sufi saint Haji Ali, has said, today the atmosphere is such that everything is taken in another way. This is an era of intolerance.

Tags : BOMBAY HC   BHARATIYA MUSLIM MAHILA ANDOLAN  

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