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Supreme Court Dismisses Pleas of Over 350 Armymen Against CBI Inquiries in Manipur Fake Encounter Cases - (30 Nov 2018)

The Centre supported the pleas before a bench of Justices Madan B Lokur and U U Lalit against the lodging of FIRs against members of the armed forces in AFSPA-enforced areas.

Tags : COURT   SUPREME COURT  

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