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NCLAT Asks Sole bidder for Jyoti Structures to Revise Resolution Plan - (30 Nov 2018)

National Company Law Appellate Tribunal has ordered the only bidder for Mumbai-based infrastructure EPC company Jyoti Structures Ltd. to revise its resolution plan by cutting down the repayment period from 15 years to 5 years and increasing the down payment offer to creditors.

Tags : NCLAT   JYOTI STRUCTURES  

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