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Bombay High Court Removes Restriction of MSHSD for Sale of Biodiesel as a Transportation Fuel - (30 Nov 2018)

Bombay High Court has relieved the restriction of Motor Spirit high-speed diesel (MSHSD) control order, 2005, for sale of Biodiesel as a transportation fuel into internal combustion engines.

Tags : BOMBAY HIGH COURT   MSHSD ORDER   BIODIESEL AS A TRANSPORTATION FUEL  

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