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AIB Roast Case: Bombay High Court Extends Relief to Actors, Director - (30 Nov 2018)

Bombay High Court has continued an earlier order restraining Mumbai police from filing charge sheet or taking coercive steps against actor Ranveer Singh, Arjun Kapoor, Deepika Padukone, director Karan Johar and others accused in an obscenity case related to AIB roast.

Tags : BOMBAY HIGH COURT   AIB ROAST  

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