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J&K High Court Directs Police to File Chargesheet in Sadrakote Massacre, 19 years After the Incident - (18 Nov 2015)

J&K High Court upon a petition filed by victim families, seeking conclusion in investigation into the case, has asked police to file chargesheet in multiple-murder case, nineteen years after seven people were killed by counter insurgents, allegedly working for the army.

Tags : J&K HIGH COURT  POLICE  

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