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NGT Imposes Rs. 5 Crores Penalty on WB Govt for Non Complying with Orders - (30 Nov 2018)

National Green Tribunal has imposed a penalty of Rupees 5 crores on West Bengal Government for failing to comply with the directions to reduce air pollution in Kolkata and Howrah.

Tags : NGT   AIR POLLUTION   KOLKATA   HOWRAH  

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