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SC Allows Candidates Aged 25 Years & Above to Appear Provisionally in NEET-UG 2019 Exam - (30 Nov 2018)

Supreme Court has allowed candidates who are 25 years of age and above to apply and appear in the NEET-UG 2019 examination in a Special Leave Petitions filed against a Delhi High Court judgment.

Tags : SUPREME COURT   NEET-UG 2019 EXAMINATION  

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