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Delhi High Court Rejects Vedanta’s Plea To Export Crude From Barmer Oilfield - (29 Nov 2018)

Delhi High Court has rejected Vedanta Ltd.’s plea to allow it to export crude oil from its Barmer field in Rajasthan, saying “there was no merit in the appeal”.

Tags : DELHI HIGH COURT   VEDANTA   BARMER OILFIELD  

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