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Punjab and Haryana HC Provides Relief to 3,581 Guest Teachers - (18 Nov 2015)

Punjab and Haryana High Court while acting on Haryana Government’s plea for reinstatement of 3,581 surplus guest teachers earlier removed from service, has given them the liberty to continue till March 31 next year.

Tags : PUNJAB AND HARYANA HIGH COURT   HARYANA GOVERNMENT   GUEST TEACHERS  

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