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Kerala HC Quashes Appointments of Four Assistant Professors by AMU for Violating UGC Norms - (29 Nov 2018)

Kerala High Court has set aside the appointments of four assistant professors in Aligarh Muslim University (AMU) at Malappuram centre and observed that appointment was not done following the procedure of UGC Regulations.

Tags : KERELA HIGH COURT   ALIGARH MUSLIM UNIVERSITY  

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