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1984 Anti-Sikh Riots: Delhi HC Upholds Conviction & Punishment of Over 80 Rioters - (29 Nov 2018)

Delhi High Court has upheld the jail terms of more than 80 people for their involvement in the 1984 anti-Sikh riots and also lamented the delay witnessed in the case, noting that 34 years have passed since the incident, and 22 years had elapsed since the trial court verdict.

Tags : DELHI HIGH COURT   1984 ANTI SIKH RIOTS  

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