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Rajinikanth, Akshay Kumar-Starrer 2.0 Releases Today; HC Directs to Block 12,000 Websites Over Piracy Threat - (29 Nov 2018)

Madras High Court has directed 37 internet service providers (ISPs) to block over 12,000 websites that exhibit pirated versions of Tamil movies.

Tags : COURT   HIGH COURT  

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