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'Big Fish' Still Roaming Free, Says Kejriwal After HC Upheld Conviction of 80 People in 1984 Riots - (29 Nov 2018)

The Delhi High Court Wednesday upheld the conviction of around 80 people and awarded them five year jail term for rioting, burning houses and violation of curfew during the 1984 anti-Sikh riots.

Tags : COURT   HIGH COURT  

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