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Sabarimala is Not a Place for Protests: Kerala HC Forms Panel to Enforce its Order - (28 Nov 2018)

Kerala High Court has directed police to confine themselves to law and order issues in Sabarimala and also appointed a three-member panel, comprising two former high court judges and a DGP-rank officer, as observers to ensure that its orders were carried out.

Tags : KERALA HIGH COURT   SABARIMALA  

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