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Madras High Court Extends Interim Stay on Proceedings Against Selvam - (28 Nov 2018)

Madras High Court has extended till January 8, 2019, the interim stay of all further proceedings in 12 defamation cases pending against S. Selvam, printer, publisher and editor of DMK party organ Murasoli, before the Special court.

Tags : MADRAS HIGH COURT   SELVAM  

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