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Provide Interim Relief in a Week to Victims of Cyclone Gaja: Madras High Court to Centre - (28 Nov 2018)

Madras High Court has directed Centre to announce interim relief for victims of Cyclone Gaja within a week of receiving the interim damage assessment report to be submitted by the team deputed by the Centre.

Tags : MADRAS HIGH COURT   GAJA CYCLONE  

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