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Delhi HC Stays Centre’s Green Exemption to Construction Projects - (27 Nov 2018)

Delhi High Court has stayed two notifications of Ministry of Environment and Forest granting exemption from environmental clearance to building construction projects up to 50,000 sq metres built-up area and 1,50,000 sq metres in case of industrial sheds, educational institutions and hospitals.

Tags : DELHI HIGH COURT   MOEF   ENVIRONMENT CLEARENCE  

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