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Delhi High Court Seeks DU Stand on Sunny Chillar's Plea Against Ankiv Baisoya Election - (27 Nov 2018)

Delhi High Court has asked Delhi University to place on record its stand on NSUI student leader Sunny Chillar's plea challenging the election of ex-DUSU president Ankiv Baisoya, who is from ABVP, for furnishing a fake bachelor's degree when getting admitted to the varsity.

Tags : DELHI HIGH COURT   SUNNY CHILLAR   DELHI UNIVERSITY   ANKIV BAISOYA  

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