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Review Petition is Maintainable Against Order in Contempt Case: Kerala HC - (27 Nov 2018)

Kerala High Court has ruled that a review petition is maintainable against an order in a contempt case and in doing so court has overruled the division bench judgment in Antony v. P.S. Rana.

Tags : SUPREME COURT   REVIEW PETITION   CONTEMPT CASE   ANTONY V. P.S. RANA  

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