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Launch of Media Registration: Aero India 2019 Website- (Press Information Bureau) (20 Nov 2018)

MANU/PIBU/1531/2018

Media and Communication

The 12th edition of 'Aero India 2019' would be held at Air Force Station, Yelahanka, Bengaluru, (Karnataka) from 20 to 24 February 2019.

This five-day event will combine a major trade exhibition of the aerospace and defence industries with public air shows. Besides global leaders and big investors in aerospace industry, the show will also see participation by think-tanks from across the world. Aero India will provide a unique opportunity for exchange of information, ideas and new developments in the aviation industry. Besides giving a fillip to the domestic aviation industry it would further the cause of Make in India.

In Aero India, close to 500 companies, both Indian and foreign, are expected to participate.

Registration for media personnel to visit the exhibition has been opened from today, 20 November 2018. The registration closes on 31 December 2018 and is to be done online on the Aero India 2019 website. There is no fee for media registration, however foreign journalists who wish to cover the event would require to be in possession of a valid 'J visa'.

The website https://aeroindia.gov.in has the requisite button for registration of media personnel and would require a valid media identity card number and a photograph of less than 500 Kb.

It is expected that in addition of 1200 Indian and foreign journalists would visit the venue.

Tags : LAUNCH   MEDIA REGISTRATION   AERO INDIA  

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