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India gets UN Environment award for combating trans-boundary environmental crime- (Press Information Bureau) (22 Nov 2018)

MANU/PIBU/1539/2018

Environment

United Nation Environment has awarded Wildlife Crime Control Bureau (WCCB), Ministry of Environment, Forest and Climate Change, Government of India with Asia Environment Enforcement Awards, 2018 for excellent work done by the Bureau in combating transboundary environmental crime.

Congratulating the Bureau Union Environment Minister said that the Asia Environmental Enforcement Award, recognizes the excellent work done by Government officials and teams from the bureau who are diligently involved in combating trans boundary environmental crime.

The Asia Environment Enforcement Awards publicly recognize and celebrate excellence in enforcement by government officials and institutions/teams combating transboundary environmental crime in Asia. The awards are given to outstanding individuals and/or government organizations/teams that demonstrate excellence and leadership in enforcement of national laws to combat transboundary environmental crime in one of the following eligibility criteria areas: collaboration; impact; innovation; integrity and gender leadership.

WCCB has been conferred this award in Innovation category. WCCB has adopted innovative enforcement techniques that have dramatically increased enforcement of transboundary environmental crimes in India. Notably it has developed an online Wildlife Crime Database Management System to get real time data in order to help analyze trends in crime and devise effective measures to prevent and detect wildlife crimes across India.

This system has been successfully used to analyse trends, helping put in preventive measures as well as for successfully carrying out operations such as Operation SAVE KURMA, THUNDERBIRD, WILDNET, LESKNOW, BIRBIL, THUNDERSTORM, LESKNOW-II along with other enforcement agencies resulting in the arrest of 350 wildlife criminals and huge seizures of Tiger/Leopard Skin/bones and other trophies, Rhino Horn, Elephant Ivory, turtles/tortoises, Mongoose raw hairs as well as Mangoose hair bruses, protected birds, Marine products, live Pangolin as well as its scales, deer antlers etc. across all the states.

In order to involve the public in the fight against wildlife crime, WCCB has also developed a scheme to enroll willing persons as WCCB Volunteers.

The award was decided upon by a selection panel set up by the UN Environment and this is the second time in a row the awards are being given by UN Environment to India.

Tags : AWARD   TRANS-BOUNDARY   ENVIRONMENTAL CRIME  

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