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Kerala HC Permits Three Organisations to Offer Annadanam - (17 Nov 2015)

Kerala High Court has allowed Akhila Bharatha Ayyappa Seva Sanghom, Sabarimala Ayyappa Seva Sangham, and Sree Boothanantha Dharma Sthapanam to offer Annadanam and supply medicated drinking water at Sannidhanam along with other places at Sabarimala.

Tags : KERALA HIGH COURT   ANNADANAM  

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