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'Outsiders, Politicians with Agenda Vitiate the Atmosphere': Ayodhya Youth Vie for Temple and Communal Harmony - (24 Nov 2018)

The chorus has grown within the BJP and the Sangh Parivar, seeking construction of a temple there through ordinance as the apex court recently fixed the Ayodhya title suit for the first week of January next year before an appropriate bench, which will decide the schedule of hearing.

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