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Kamala Mills Fire: Bombay HC Tells BMC to File Report on Implementation of Safety Recommendation - (23 Nov 2018)

Bombay High Court has directed the Brihanmumbai Municipal Corporation (BMC) to file a report on status of implementation of safety recommendations made by a court appointed committee after December 2017 fire in Kamala Mills compound that resulted in the death of 14 people.

Tags : BOMBAY HIGH COURT   KAMALA MILLS FIRE  

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