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NGT Irks over Dumping of Waste in Yamuna near Taj Mahal, Calls it “Sad State of Affairs” - (17 Nov 2015)

National Green Tribunal (NGT) has irked over dumping of solid wastes in river Yamuna near Taj Mahal, saying it demonstrated a sad state of affairs and directed UP Government to get it all cleaned immediately.

Tags : NATIONAL GREEN TRIBUNAL (NGT)   TAJ MAHAL   UP GOVERNMENT  

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