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Delhi High Court Asks JNU to Increase Seat and Accommodate Differently-Abled Student - (23 Nov 2018)

Delhi High Court has directed Jawaharlal Nehru University (JNU) to grant admission to a differently-abled student by increasing a seat in its ‘Comparative Political Theory’ stream.

Tags : DELHI HIGH COURT   JNU   DIFFERENTLY-ABLED STUDENT  

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