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No Coercive Action Against 2 Activists in Bhima Koregaon Case: Bombay High Court - (22 Nov 2018)

Bombay High Court has extended relief by a day from arrest to civil rights activist Gautam Navlakha, professor Anand Teltumbde and priest Stan Swamy in a case against them over Bhima Koregaon violence and alleged links with Maoists.

Tags : BOMBAY HIGH COURT   BHIMA KOREGAON CASE  

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