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Sabrimala Temple: Can’t Stop Pilgrims Chanting Devotional Songs in Group, Says Kerala High Court - (22 Nov 2018)

Kerala High Court has ruled that Sabarimala pilgrims should not be prevented from moving in groups and chanting Ayyappa keerthanam (devotional songs) on the pretext of maintaining prohibitory orders at the shrine.

Tags : KERELA HIGH COURT   SABRIMALA   DEVOTIONAL SONGS  

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