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Former MD of Omaxe Gets NCLT Nod to Inspect Omaxe Records - (21 Nov 2018)

National Company Law Tribunal has directed Guild Builders, the holding company of Omaxe, to allow former Omaxe MD Sunil Goel to inspect the records/registers of the company and take extract copies of documents as per Section 171 of the Companies Act.

Tags : NCLT   OMAXE   SUNIL GOEL   OMAXE  

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