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Identify Illegal Shrines in Nashik: Bombay High Court Tells Civic Body - (21 Nov 2018)

Bombay High Court has directed the Nashik Municipal Corporation (NMC) to carry out a fresh exercise of identifying unauthorised religious structures in the city and follow the procedure laid down for it by Maharashtra Government.

Tags : BOMBAY HIGH COURT   ILLEGAL SHRINES   NASHIK  

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