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Bombay High Court Refuses Relief to Devotees Who Wanted to Stop Demolition of Temples in Navi Mumbai - (21 Nov 2018)

Bombay High Court has dismissed a petition filed by a few devotees seeking directions to authorities for regularising temples of Shiva, Ganesha and Bhavani Mata, that are constructed illegally by encroaching on corporation land, in Navi Mumbai.

Tags : BOMBAY HIGH COURT   DEMOLITION OF TEMPLES  

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